Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(8)(d) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(d)An annual quota of 10 residential units may be provided for allotment to the key officials working in Cabinet Secretariat.