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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(2)If there is any dispute, the dispute shall be decided in the accordance with the provisions of the Act.Rules to give effect to the Provisions of Section 114