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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in The Rajasthan Ministers Salaries and other Facilities Act, 1956

(b)a salary of [forty five thousand rupees] [Substituted 'thirty thousand rupees' by Act No. 25 of 2017, dated 17.5.2017.] per mensem to a Minister other than a Minister of State and a Deputy Minister:
(bb)[ a salary of ten thousand five hundred rupees per mensem to a Deputy Chief Minister;] [Inserted by Rajasthan 4 of 1998 [30-3-1998]:]