Section 53(2)(g) in Jammu and Kashmir Shops and Establishments Act, 1966

[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(2)(g) in Jammu and Kashmir Shops and Establishments Act, 1966

(g)prescribing what shall amount to misconduct for the purpose of the proviso to sub-section (1) of section 51; and the manner in which such misconduct is to be established; and

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State of Jammu-Kashmir - Subsection

Section 53(2)(g) in Jammu and Kashmir Shops and Establishments Act, 1966