Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 23(2)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2)(b) in Punjab Urban Estates (Development and Regulation) Act, 1964

(b)the manner in which consideration money for any transfer may be paid ;