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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 97(4) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(4)The recognised stock exchange(s) shall put in place appropriate framework including adequate manpower and such infrastructure as may be required to comply with the provisions of this regulation.