Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Chattisgarh - Subsection

Section 56(1)(a) in The Chhattisgarh Motor Vehicles Rules, 1994

(a)in place of number allotted under the Motor Vehicles Act, 1939 (No. 4 of 1939); and