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Himachal Pradesh High Court

Sh. Prem Kumar Thakur vs . State Of H.P. & Others on 7 September, 2022

Bench: Sabina, Sushil Kukreja

Sh. Prem Kumar Thakur Vs. State of H.P. & Others CWP No. 5766 of 2022 .

07.09.2022 Present: Ms. Meenakshi Sharma, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General for the respondents.

Notice.

Mr. Anil Jaswal, learned Additional Advocate General, accepts notice on behalf of respondents and seeks time to file reply.

List with CWP No. 4654 of 2022.

( Sabina ) Judge ( Sushil Kukreja ) September 07, 2022 Judge (ravinder/subhash) ::: Downloaded on - 08/09/2022 20:04:06 :::CIS