Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 151 in The Companies (Amendment) Act, 2000

151. Amendment of section 307.- In section 307 of the principal Act,-(a) in sub- section (7), for the words" five hundred rupees", the words" five thousand rupees" shall be substituted;

(b)in sub- section (8),-(i) for the words" five thousand rupees", the words" fifty thousand rupees" shall be substituted;
(ii)for the words" twenty rupees", the words" two hundred rupees" shall be substituted;
(c)sub- section (11) shall be omitted.