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[Cites 0, Cited by 0] [Section 2050] [Entire Act]

Union of India - Subsection

Section 2050(r) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988

(r)"Psychotropic substance" means any substance, natural or synthetic, or any natural material Schedules I, II, III and IV of the Convention on Psychotropic Substances, 1971;