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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(vii) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(vii)"Convenor LPCET Admissions" means a person, not below the rank of Joint Director of School Education, Government of Andhra Pradesh appointed by the Competent Authority for conduct of LPCET and make allotment of candidates for admission into Pandit Training Courses in all colleges of Education.