Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 535] [Entire Act] State of Punjab - Subsection Section 535(3) in Punjab Jail Manual, 1996 (3)The Superintendent may, in his discretion, permit gathering to gether of prisoners for the purpose of holding any religious or national functions which has been declared as a jail holiday.
