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[Cites 0, Cited by 0] [Section 49B(5)] [Section 49B] [Entire Act]

State of West Bengal - Subsection

Section 49B(5)(e) in The West Bengal Factories Rules, 1958

(e)Exhaust ducts of safety ventilation system shall be so designed and placed as to discharge the mixture of air and flammable substance away from one workroom and not near windows or doors other openings from where the mixture may re-enter the workroom or create a pollution hazard in the neighbouring atmosphere.