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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(5) in Tamil Nadu Municipal Service Rules, 1970

(5)"Backward Classes" - "Backward Classes" means the communities mentioned in Schedule I to this Part, and such other communities included, from time to time in Schedule I of Part I of the General Rules for the Tamil Nadu State and Subordinate Service;