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[Cites 0, Cited by 0] [Section 200(4)] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(4)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)as a token of acknowledgement of moving in convoy, the machine operator will endorse on the permit that they are aware of number of machines in front and rear, as the case may be;