Gauhati High Court
Shri Ratan Kumar Ghosh And 3 Ors vs The State Of Assam And 11 Ors on 19 June, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
Page No.# 1/11
GAHC010238052019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 3/2020
1:SHRI RATAN KUMAR GHOSH AND 3 ORS.
PRESENTLY WORKING AS HEAD OF DEPTT., CIVIL ENGINEERING DEPTT.,
BONGAIGAON POLYTECHNIC, BONGAIGAON, ASSAM, S/O- LT. KHITISH
CHANDRA GHOSH, R/O- OPPOSITE DCS RESIDENCE, NORTH
BONGAIGAON, CHAPAGURI ROAD, BONGAIGAON, DIST.- BONGAIGAON,
ASSAM, PIN- 783380.
2: MANJUL SARMA
PRESENTLY WORKING AS HEAD OF DEPTT.
MECHANICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSA
S/O- LT. DHARMESWAR SARMA
R/O- AMOLAPATTY
KOLONGAR
J.. EXTENSION ROAD
P.O. and DIST.- NAGAON
ASSAM
PIN- 782001.
3: ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GHY- 3
S/O- LT. ALALUDDIN SHEIKH
R/O- QUARTERN NO. 39
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GHY- 3
DIST.- KAMRUP
ASSAM.
Page No.# 2/11
4: KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O- LT. BANGSHIDHAR BORO
R/O- QUARTER NO. 2
NOWGONG POLYTECHNIC
NAGAON
DIST.- NAGAON
ASSAM
PIN- 782001
VERSUS
1:THE STATE OF ASSAM AND 11 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
HIGHER EDUCATION (TECHNICAL) DEPTT., DISPUR, GHY - 6.
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY- 6.
3:THE DY. SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPTT.
DISPUR
GHY- 6.
4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM.
5:DR. (MS) MADHUMITA KALITA
D/O- LT. SONESWAR KALITA
D/O- LT. S. KALITA
MADHABDEVPUR
HOUSE NO. 64
P.O.- REHABARI
GHY- 8.
6:DR. MANSUR HILAL MAZUMDAR
Page No.# 3/11
S/O- LT. SHMSUL ALAM MAZUMDAR
MAZUMDERBARI
RANGIRKHARI
P.O.- SILCHAR
ASSAM.
7:DR. MRINALINI DAS
D/O- LT. DR. ANANTA MOHAN
W/O- SRI NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
GHY- 21.
8:DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR
DIST.- KAMRUP M
ASSAM.
9:DR. INDRANI GOGOI
W/O- SRI KEVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH- 3
ASSAM.
10:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
F.A. AHMED NAGAR
SIXMILE
HOUSE NO. 31
GHY- 22.
11:DR. GURU PRASAD KHATANIAR
C/O- THE DIRECTOR
TECHNICAL EDUCAITON
ASSAM-CUM-MEMBER SECY.
DEPERTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM.
12:DR. HITESH TAHBILDAR
C/O- THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER SECY.
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
Page No.# 4/11
GHY- 19
ASSAM.
13:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
REPRESENTED BY ITS MEMBER SECRETARY
NELSON MANDELA MART
VASANT KUNJ
NEW DELHI
PIN-110070
Counsel for the Appellant (s) : Mr. P.K. Deka, Advocate (in WA 3/2020)
Mr. D. J. Das, Advocate (in WA 254/2019 &
WA 321/2019)
Counsel for the Respondent(s) : Mr. D.J. Das, Advocate ((in WA 3/2020)
Mr. P.K. Deka, Advocate (in WA 254/2019 & WA 321/2019) Linked Case : WA 321/2019 1:DR. MS. MADHUMITA KALITA AND 4 ORS D/O- LT. SONESWAR KALITA C/O- LATE S. KALITA MADHAB DEV PUR HOUSE NO. 64 P.O.- REHABARI GUWAHATI- 781008.
2: MANSUR HILAL MAZUMDAR S/O- LATE SHAMSUL ALAM MAZUMDAR R/O MAZUMDER BARI RANGIRKHARI SILCHAR ASSAM.
3: MRINALINI DAS D/O- LATE DR. ANANTA MOHAN W/O- SRI. NRIPEN DAS R/O A1-NR COMPLEX RATNAGIRI PATH BAMUNIMAIDAN GUWAHATI-781021 4: DILIP KUMAR TALUKDAR S/O- LT. GOBINDA TALUKDAR R/O VILL and P.O. DEKHALA Page No.# 5/11 VIA BIJOYNAGAR DIST. KAMRUPM ASSAM 5: INDRANI GOGOI W/O- KEVYA KANTA GOGOI R/O BAIRAGIMATH DIBRUGARH ASSAM.PIN-786003 VERSUS 1:THE STATE OF ASSAM AND 8 ORS REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI -6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM EDUCATION DEPARTMENT DISPUR GUWAHATI-6.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI-6.
4:THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM- MEMBER DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GUWAHATI-19 ASSAM.
5:RATAN KUMAR GHOSH PRESENTLY WORKING AS HEAD OF DEPARTMENT CIVIL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL BONGAIGAON POLYTECHNIC BONGAIGAON ASSAM S/O LT. KHITISH CHANDRA GHOSH R/O OPPOSITE D.C. RESIDENCE NORTH BONGAIGAON CHAPAGURI ROAD Page No.# 6/11 BONGAIGOAN DIST BONGAIGAON ASSAM PIN - 783380 6:MANJUL SARMA PRESENLTY WORKING AS HEAD OF DEPARTMENT MECHANICAL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL NOWGONG POLYTECHNIC NAGAON ASSAM S/O LT. DHARMESWAR SARMA R/O AMOLAPATTY KOLONGPAR J. EXTENSION ROAD P.O. NAGAON DIST. NAGAON ASSAM IN - 782001.
7:ROIS UDDIN AHMED PRESENTLY WORKING AS HEAD OF DEPARTMENT ELECTRICAL ENGINEERING DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GUWAHATI-3 S/O LT. ALALUDDIN SHEIKH R/O QUARTER NO. 39 ASSAM ENGINEERING INSTITUTE CHANDMARI GUWAHATI -3 DIST. KAMRUP ASSAM.
8:KULENDRA CHANDRA BORO PRESENTLY WORKING AS HEAD OF DEPARTMENT ELECTRICAL ENGINEERING DEPARTMENT NOWGONG POLYTECHNIC NAGAON ASSAM S/O LT. BANGSHIDHAR BORO R/O QUARTER NO. 2 NOWGONG POLYTECHNIC NAGAON DIST. NAGAON ASSAM PIN - 782001.
9:NAZRUL HOQUE S/O LT. KUTUBUDDIN AHMED R/O F.A. AHMED NAGAR Page No.# 7/11 SIX MILE HOUSE NO. 31 GUWAHATI-781022 Counsel for the Appellant (s) : Mr. P.K. Deka, Advocate (in WA 3/2020) Mr. D. J. Das, Advocate (in WA 254/2019 & WA 321/2019) Counsel for the Respondent(s) : Mr. D.J. Das, Advocate ((in WA 3/2020) Mr. P.K. Deka, Advocate (in WA 254/2019 & WA 321/2019) Linked Case : WA 254/2019 1:DR. MADHUMITA KALITA AND 4 ORS. D/O- LATE SONESWAR KALITA R/O- MADHAB DEVPUR H/NO. 64 P.O. REHABARI GUWAHATI- 781008.
2: DR. MANSUR HILAL S/O- LT. SHMSUL ALAM MAZUMDAR MAZUMDER BARI RANGIRKHARI P.O.- SILCHAR ASSAM.
3: DR. MRINALINI DAS D/O- LT. DR. ANANTA MOHAN W/O- SRI NRIPEN DAS A1-NR COMPLEX RATNAGIRI PATH BAMUNIMAIDAN GHY- 21.
4: DR. DILIP KUMAR TALUKDAR S/O- LT. GOBINDA TALUKDAR R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR DIST.- KAMRUP M ASSAM.
Page No.# 8/11 5: DR. INDRANI GOGOI W/O- SRI KEVYA KANTA GOGOI BAIRAGIMATH DIBRUGARH- 3 ASSAM.
VERSUS 1:THE STATE OF ASSAM AND 10 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHICAL DEPARTMENT DISPUR GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM EDUCATION DEPARTMENT DISPUR GUWAHATI- 781006.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION TECHNICAL DEPARTMENT DISPUR GUWAHATI- 781006.
4:THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GUWAHATI- 781019 ASSAM.
5:SRI RATAN KUMAR GHOSH PRESENTLY WORKING AS HEAD OF DEPARTMENT CIVIL ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL BONGAIGAON POLYTECHNIC BONGAIGAON ASSAM S/O- LATE KHITISH CHANDRA GHOSH R/O- OPPOSITE DC'S RESIDENCE Page No.# 9/11 NORTH BONGAIGAON CHAPAGURI ROAD BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 783380.
6:MANJUL SARMA PRESENTLY WORKING AS HEAD OF DEPARTMENT MECHANICAL ENGINEERING DEPARTMENT-CUM-IN/CHARGE PRINCIPAL NOWGONG POLYTECHNIC NAGAON ASSAM S/O- LATE DHARMESWAR SARMA R/O- AMOLAPATTY KOLONGPAR J. EXTENSION ROAD P.O. AND DIST.- NAGAON ASSAM PIN- 782001.
7:ROIS UDDIN AHMED PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING DEPTT. ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 S/O- LT. ALALUDDIN SHEIKH R/O- QUARTERN NO. 39 ASSAM ENGINEERING INSTITUTE CHANDMARI GHY- 3 DIST.- KAMRUP ASSAM.
8:KULENDRA CHANDRA BORO PRESENTLY WORKING AS HEAD OF DEPTT. ELECTRICAL ENGINEERING DEPTT. NOWGONG POLYTECHNIC NAGAON ASSAM Page No.# 10/11 S/O- LT. BANGSHIDHAR BORO R/O- QUARTER NO. 2 NOWGONG POLYTECHNIC NAGAON DIST.- NAGAON ASSAM PIN- 782001.
9:DR. NAZRUL HOQUE S/O- LT. KUTUBUDDIN AHMED R/O- F.A. AHMED NAGAR SIXMILE HOUSE NO. 31 GHY- 22.
10:DR. GURU PRASAD KHATANIAR C/O- THE DIRECTOR TECHNICAL EDUCAITON ASSAM-CUM-MEMBER SECY. DEPERTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.
11:DR. HITESH TAHBILDAR C/O- THE DIRECTOR TECHNICAL EDUCATION ASSAM-CUM-MEMBER SECY. DEPARTMENTAL PROMOTION COMMITTEE KAHILIPARA GHY- 19 ASSAM.
Counsel for the Appellant (s) : Mr. P.K. Deka, Advocate (in WA 3/2020) Mr. D. J. Das, Advocate (in WA 254/2019 & WA 321/2019) Counsel for the Respondent(s) : Mr. D.J. Das, Advocate ((in WA 3/2020) Mr. P.K. Deka, Advocate (in WA 254/2019 & WA 321/2019) Page No.# 11/11 BEFORE HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA HON'BLE MR. JUSTICE SOUMITRA SAIKIA 19.06.2020:
(Ajai Lamba, CJ)
1. The Court proceedings have been conducted through Video-Conference.
2. Mr. D. Das, learned senior counsel is stated to be in personal difficulty on account of the existing circumstances.
3. On request, list on 23.07.2020.
4. Let a copy of the order be provided under the signatures of the Court Master.
JUDGE CHIEF JUSTICE Comparing Assistant