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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Daman and Diu - Subsection

Section 32(1)(c) in Daman and Diu Value Added Tax Regulation, 2005

(c)has furnished a return which is not accompanied by the documents required to be filed along-with the return under this Regulation or rules made thereunder; or