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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

13. Bar of jurisdiction of Civil Courts-

No civil court shall entertain any suit or other proceedings in respect of any order or decision passed by the Collector, the appellate authority, or the Government under this Act, or in respect of any other matter falling within the scope of any of those authorities.