Section 10(6) in Dock Workers (Safety, Health and Welfare) Scheme, 1961
(6)The walls, ceiling and partitions of every latrine and urinal shall be whitewashed or colour-washed and the whitewashing or colour-washing shall be repeated at least once in four months :Provided that his sub-paragraph shall not apply to latrines and urinals, the walls, ceilings or partitions of which are laid in glazed tiles or otherwise finished to provide a smooth-polished impervious surface and that they are washed with suitable detergents and disinfectants at least once in four months.
