Section 20 in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993
20. Qualifications of Inspectors.
(1)No person shall be appointed as Inspector unless he -(a)is a graduate of a recognized University in Science (with Physics as one of the subjects), technology or engineering, or holds a recognized diploma in engineering; and(b)is able to speak, read and write official language of the State of Punjab.(2)Nothing in sub-rule (1) shall apply to persons who have been working as Inspectors or are eligible for promotion as Inspectors, before the commencement of these rules.(3)The person appointed to the post of Inspector shall have to successfully complete the basic training course at the Indian Institute of Legal Metrology established by the Central Government under section 76 of the Standards Act before he is considered for confirmation to the post of Inspector. [Section 5(1)]
