Section 7(5) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(5)The General Council shall communicate through the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] the Visitor such action, if any, as it proposes to take or has been taken on the result of such inspection or inquiry.
