Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 6 in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988 6. Powers of the Chancellor. - The Chancellor shall exercise powers as specified in the Act, 1968. He shall have power to issue any directions to carry out the purpose of the Act.
