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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(a) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(a)any reference in any law, other than this Act, or in any contract or other instrument to Anteceding Institutions shall be deemed as a reference to the Institute;