Punjab-Haryana High Court
Inder Singh ...Petiitoner vs State Of Punjab And Others on 9 September, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Criminal Writ Petition No.949 of 2009
Date of Decision: 9.9.2009
Inder Singh ...Petiitoner
Versus
State of Punjab and others ...Respondents
CORAM: Hon'ble Mr.Justice Rajesh Bindal
Present: Mr.Ram Bilas Gupta, Advocate for the petitioner.
Mr.Antar Singh Brar, Senior DAG Punjab.
Rajesh Bindal, J.
Learned counsel for the petitioners submits that the present petition has been rendered infructuous and the same be dismissed as such.
Ordered accordingly.
(RAJESH BINDAL) 9.9.2009 JUDGE AS