Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Tripura - Subsection Section 24(b) in Tripura Weights and Measures (Enforcement) Act, 1967 (b)for the verification, marking, stamping and adjustment of weights and measures and weighing and measuring instruments;
