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State of Bihar - Section

Section 54 in Bye-Laws for the State Board of Digamber Jain Religious Trusts

54.

All applications for copies of proceedings or other records of the Board shall be made to Superintendent in the prescribed form which can be obtained from the Accountant of the Board on payment of four annas only. Such application may be presented either in person at the office of the Board during office hours or sent by registered post.