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State of Bihar - Section

Section 11 in Indian Forest Service (Departmental Examination) Rules, 1989

11. Liability of officers of the Indian Forest Service.

- Every officer of the Indian Forest Service is required to pass the Departmental Examination specified in Rule 10 above. However, officers of the Indian Forest Service, who passed the Departmental Examination prescribed for the Officers of the State Forest Service and so far being held for the Officers of Indian Forest Service also, before the commencement of this Rule, will not be required to pass the Departmental Examination laid down under this Rule.