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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(1)(e) in Uttarakhand Tax on Entry of Goods Into Local Areas Act, 2008

(e)providing finance, aids, grants and subsidies fix creating, developing and maintaining pollution free environment in the concerned areas;