Custom, Excise & Service Tax Tribunal
M/S Samtel Color Ltd vs Cce, Jaipur on 24 January, 2011
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL West Block No. 2, R.K. Puram, New Delhi 110 066. Principal Bench, New Delhi COURT NO. I DATE OF HEARING : 24/01/2011. DATE OF DECISION : 24/01/2011. Excise Appeal No. 1299 of 2009 M/s Samtel Color Ltd. Appellants Versus CCE, Jaipur Respondent
Appearance Shri B.L. Narasimhan, Advocate for the Appellants. Shri B.K. Singh, Authorized Representative (Jt. CDR) for the Respondent. CORAM : Honble Shri Justice R.M.S. Khandeparkar, President Honble Shri Rakesh Kumar, Member (Technical) Order No. ________________ Dated : ,,,,,,,,,,,_____________ Per. Shri Justice R.M.S. Khandeparkar :-
In view of compliance of requirement of pre-deposit in terms of the stay order, appeal to be listed for regular hearing in due course of time.
(Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK