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Custom, Excise & Service Tax Tribunal

M/S Samtel Color Ltd vs Cce, Jaipur on 24 January, 2011

        

 
IN THE CUSTOMS, EXCISE & SERVICE TAX
APPELLATE TRIBUNAL
West Block No. 2, R.K. Puram, New Delhi  110 066.
Principal Bench, New Delhi

COURT NO. I

DATE OF HEARING  : 24/01/2011.
DATE OF DECISION : 24/01/2011.

Excise Appeal No. 1299 of 2009

M/s Samtel Color Ltd.                                                Appellants                                   

	Versus

CCE, Jaipur                                                             Respondent

Appearance Shri B.L. Narasimhan, Advocate  for the Appellants. Shri B.K. Singh, Authorized Representative (Jt. CDR)  for the Respondent. CORAM : Honble Shri Justice R.M.S. Khandeparkar, President Honble Shri Rakesh Kumar, Member (Technical) Order No. ________________ Dated : ,,,,,,,,,,,_____________ Per. Shri Justice R.M.S. Khandeparkar :-

In view of compliance of requirement of pre-deposit in terms of the stay order, appeal to be listed for regular hearing in due course of time.
(Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK