Gujarat High Court
Kantibhai Nanjibhai Rathod vs Sant Nirankari Mandal on 9 March, 2017
Author: A.J.Desai
Bench: A.J.Desai
C/SCA/5121/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO.5121 of 2017
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KANTIBHAI NANJIBHAI RATHOD....Petitioner
Versus
SANT NIRANKARI MANDAL, & 1....Respondents
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Appearance :
MR JAL SONI UNWALA, ADVOCATE WITH MR SHIVANG P JANI, ADVOCATE
for the Petitioner.
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CORAM : HONOURABLE MR.JUSTICE A.J.DESAI
Date : 09/03/2017
ORAL ORDER
Notice returnable on 20.4.2017. The parties are hereby directed to main status-quo till then. Direct service is permitted.
(A.J.DESAI, J.) Savariya Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Mar 10 00:30:50 IST 2017