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Gujarat High Court

Kantibhai Nanjibhai Rathod vs Sant Nirankari Mandal on 9 March, 2017

Author: A.J.Desai

Bench: A.J.Desai

                     C/SCA/5121/2017                                             ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO.5121 of 2017

         =========================================
                           KANTIBHAI NANJIBHAI RATHOD....Petitioner
                                           Versus
                          SANT NIRANKARI MANDAL, & 1....Respondents
         =========================================
         Appearance :
         MR JAL SONI UNWALA, ADVOCATE WITH MR SHIVANG P JANI, ADVOCATE
         for the Petitioner.
         =========================================

                    CORAM : HONOURABLE MR.JUSTICE A.J.DESAI

                                       Date : 09/03/2017
                                        ORAL ORDER

Notice returnable on 20.4.2017. The parties are hereby directed to main status-quo till then. Direct service is permitted.

(A.J.DESAI, J.) Savariya Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Mar 10 00:30:50 IST 2017