Punjab-Haryana High Court
Narender Kumar vs Shivaji Rao Zombade on 22 January, 2014
Author: Inderjit Singh
Bench: Inderjit Singh
In the High Court of Punjab and Haryana at Chandigarh
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Criminal Misc. No.M-23545 of 2013
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Date of decision:22.1.2014
Narender Kumar
.....Petitioner
v.
Shivaji Rao Zombade
.....Respondent
....
Present: Mr. V.K. Sachdeva, Advocate for the petitioner.
Mr. Yogesh Chaudhary, Advocate for the respondent.
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Inderjit Singh, J.
The criminal miscellaneous petition is dismissed. For reasons, see separate detailed order passed today in Criminal Misc. No.M-
21866 of 2013, Jagdeep Singh v. Shivaji Rao Zombade.
January 22, 2014. (Inderjit Singh) Judge *hsp* Parmar Harpal Singh 2014.03.06 12:35 I attest to the accuracy and integrity of this document Chandigarh