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Punjab-Haryana High Court

Narender Kumar vs Shivaji Rao Zombade on 22 January, 2014

Author: Inderjit Singh

Bench: Inderjit Singh

                                In the High Court of Punjab and Haryana at Chandigarh
                                                         ......


                                          Criminal Misc. No.M-23545 of 2013
                                                          .....

                                                                     Date of decision:22.1.2014


                                                   Narender Kumar
                                                                                     .....Petitioner
                                                          v.

                                                Shivaji Rao Zombade
                                                                                 .....Respondent
                                                          ....


                     Present:      Mr. V.K. Sachdeva, Advocate for the petitioner.

                                   Mr. Yogesh Chaudhary, Advocate for the respondent.
                                                                  .....


                     Inderjit Singh, J.

The criminal miscellaneous petition is dismissed. For reasons, see separate detailed order passed today in Criminal Misc. No.M-

21866 of 2013, Jagdeep Singh v. Shivaji Rao Zombade.

January 22, 2014. (Inderjit Singh) Judge *hsp* Parmar Harpal Singh 2014.03.06 12:35 I attest to the accuracy and integrity of this document Chandigarh