Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147(6)] [Section 147] [Entire Act]

State of Tamilnadu - Subsection

Section 147(6)(b) in Tamil Nadu Educational Inspection Code

(b)is an appeal from a judicial decision in a suit to which the Government were a party; or