Delhi High Court - Orders
State (Gnct Of Delhi) vs Hitesh on 23 May, 2023
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 522/2017
STATE (GNCT OF DELHI)
..... Petitioner
Through: Insp. Brahma Dutta, SI Anju,
PS Gazipur.
versus
HITESH
..... Respondent
Through: Respondent in person.
CORAM:
JOINT REGISTRAR (JUDICIAL) SUGANDHA
AGGARWAL
ORDER
% 23.05.2023 Vide order dated 11.10.2022 of the Hon'ble Court respondent was directed to be served again and file was placed before this Court for completion of service of respondent.
As per office note, Court notice has not been served, however, Insp. Brahma Dutta, PS Gazipur is present in Court and has produced the respondent in person whom he has identified. To ascertain the identity of respondent, he has produced his original Aadhar Card which is seen and returned. Copy of the Aadhar Card is taken on record.
Since respondent is served, matter be placed before the Hon'ble Court on 31.05.2023.
SUGANDHA AGGARWAL JOINT REGISTRAR (JUDICIAL) MAY 23, 2023/yo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 01:33:42