Supreme Court - Daily Orders
V. Ravikumar vs S. Kumar on 8 May, 2023
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
ITEM NO.34 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9472/2023
(Arising out of impugned final judgment and order dated 03-02-2023
in AS No. 310/2022 passed by the High Court Of Judicature At
Madras)
V. RAVIKUMAR Petitioner(s)
VERSUS
S. KUMAR Respondent(s)
(FOR ADMISSION and I.R. and IA No.93263/2023-EXEMPTION FROM FILING
O.T. )
Date : 08-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Sathyanarayanan, Sr. Adv.
Mr. Raghunatha Sethupathy B, AOR
Mr. Karuppaiah Meyyappan, Adv.
Ms. Kanika Kalaiyarasan, Adv.
Mr. Abhishek Kalaiyarasan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing official translation is allowed.
Issue notice.
In the meantime, further proceedings in the suit being A.S. No.310/2022 are stayed.
Signature Not Verified(ASHA SUNDRIYAL) Digitally signed by ASHA SUNDRIYAL Date: 2023.05.09 (POONAM VAID) ASTT. REGISTRAR-cum-PS 16:58:48 IST Reason: COURT MASTER (NSH)