Delhi High Court - Orders
Shivali Dhillon vs Managing Director, Army Welfare ... on 6 April, 2022
Author: Anu Malhotra
Bench: Anu Malhotra
$~A-5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5819/2015
SHIVALI DHILLON ..... Petitioner
Through: None.
versus
MANAGING DIRECTOR, ARMY WELFARE EDUCATION
SOCIETY (AWES) AND ORS.
..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 06.04.2022 In view of the proceedings dated 21.01.2020, written submissions of the respondents are directed to be filed within a period of two weeks.
The matter is directed to be re-notified for hearing for the date 23.08.2022.
ANU MALHOTRA, J APRIL 6, 2022 nc Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:07.04.2022 14:35:20 This file is digitally signed by PS to HMJ ANU MALHOTRA.