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Union of India - Section

Section 150 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

150. rank and file for the President, visiting Heads of States and Governors-General of Commonwealth Countries. 100 rank and file for the Vice-President and the Prime Minister; visiting Prime Ministers of Foreign and Commonwealth States; and Heads of Missions referred to in cl. (iv) of sub-regulation (1).