Madhya Pradesh High Court
Ultra Tech Cement Ltd. vs Additional Labour Commissioner on 17 March, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WA No. 1167 of 2019
(ULTRA TECH CEMENT LTD. Vs ADDITIONAL LABOUR COMMISSIONER AND OTHERS)
Dated : 17-03-2023
Shri Girish Patwardhan- Senior Advocate and Shri Oshin Upadhyay -
Advocate for the appellant.
Shri Jagdish Baheti- Advocate for the respondent No.3.
Shri Aakash Sharma- GA appearing on behalf of Advocate General.
Learned counsel for the respondent submitted that the issue is covered by the judgments of Apex Court as well as the coordinate Bench of this court.
Learned counsel for the appellant prays for and is granted time go through the judgment and make submission.
List this matter in the next week.
(S. A. DHARMADHIKARI) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
N.R.
Signature Not Verified
Signed by: NARENDRA
KUMAR RAIPURIA
Signing time: 3/17/2023
7:06:12 PM