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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1)(ix) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(ix)secure the execution of plans, projects, schemes or other works common to two or more Janpad Panchayats;