Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 42 in The U.P. Factories Rules, 1950 42. Latrines and public health requirements. - Latrines other than those connected with an efficient water borne sewage system shall comply with the requirements of the Public Health authorities.
