Madhya Pradesh High Court
Chhatradhari vs Jai Ram Prasad Verma on 13 November, 2014
SecondA eal No.1624 2008 13.11.2014
Shri Atulanand Awasthy, counsel for the appellants.
As prayed by the learned counsel for the appellants, case is adjourned. It be listed under same head in the next week. (N.K.GUPTA) JUDGE ES.