Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(xvii) in The Orissa Development Authorities Act, 1982 (xvii)"industry" includes the carrying on of any manufacturing process as defined in the Factories' Act, 1948 (Act 63 of 1948), and-the word "industrial" shall be construed accordingly;
