Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Jammu-Kashmir - Subsection Section 16(1) in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983 (1)The Government may, by notification in Government Gazette, make rules for the purpose of carrying into effect the provisions of this Act.
