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[Cites 0, Cited by 0] [Section 435(6)] [Section 435] [Entire Act]

State of West Bengal - Subsection

Section 435(6)(b) in Kolkata Municipal Corporation Act, 1980

(b)one register shall contain such information, on basis of different 'non-residential user groups', for factories, warehouses, medical institutions, educational institutions and others as may be prescribed.