Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] Union of India - Subsection Section 91(iv) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (iv)the approximate date from which the applicant desires to commence working the manufactory in case the required licence is granted;
