Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(1) in The Jammu and Kashmir Energy Conversation Act, 2011

(1)With effect from such date as the Government may, by notification, appoint, there shall be established, for the purposes of the Act, a Bureau to be called the Bureau of Energy Efficiency.