Section 9 in University Grants Commission (Redress of Grievances of Students) Regulations, 2019
9. Information Regarding Ombudspersons and Student Grievance Redressal Committees.
- An institution shall furnish, prominently, on its website and in its prospectus, all relevant information in respect of the Student Grievance Redressal Committee(s) coming in its purview, and the Ombudsperson for the purpose of appeals.
