Supreme Court - Daily Orders
Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 4 September, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.820 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 1412/2017
ABHIJEET NAND KISHORE SINGH Petitioner
VERSUS
VIVEK KUMARI IDAR Respondent
Date : 04-09-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner
M/s. Karanjawala & Co., AOR (mentioned by)
For Respondent
Mr. E.C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
Let the matter be not deleted from the date already notified for its listing.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.09.04 17:10:27 IST Reason: