Karnataka High Court
M/S Orcee Electronics Ltd vs Iti Limited on 19 November, 2009
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
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5 a&<:>iiiir3r:a§ statemezant sf facts taking a s3t;a.x1§'.E':c;I?';:2a;'1: enly Rs.i3fiE,"- was due and payafile to Learned saunas}. far the 1rf§wp0:1ci;+*:::1?;4.:'fj:A%ic?§:}:éI*';c1a3O1§ " = fiunigh the certified mpy irgf -:
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8. in the resuits this appliflaiign is "
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Casts .-3: tigrxe is "§§:g;:" at Rs .5 may ».
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