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[Cites 0, Cited by 0] [Section 10(8)] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(8)(a) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(a)may undertake the development of the properties, either directly or through the SPV, or appoint any other person for development of such properties; and