Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 27 in The Calcutta Port Rules, 1943 27. Projecting equipments. - No sea-going vessel lying above Garden House shall have projecting from her side any anchor, spar, or other equipment likely to cause damage to other vessels.Signals
